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[Cites 0, Cited by 17] [Entire Act]

Union of India - Section

Section 18 in The Manipur Municipalities Act,1994.

18. Allocation of reserved seats reserved and delimitation.

- The State Government shall carry out the determination of the 'boundaries of the wards in a municipality and the allocation of seats, reserved in favour of the Scheduled Castes, the Scheduled Tribes and women among the wards in the prescribed manner.