Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 10 in Haryana Apartment Ownership Rules, 1987.

10. Quorum. - Except as otherwise provided in these by-laws, the presence in person of a majority of owners shall constitute a quorum.