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Union of India - Section

Section 23 in The Bureau Of Indian Standards Act, 2016

23. Annual report

(1)The Bureau shall prepare, in such form and at such time in each financial year as may be prescribed, its annual report, giving a full account of its activities during the previous financial year, and submit a copy thereof to the Central Government.
(2)The Central Government shall cause the annual report to be laid, as soon as may be after it is received, before each House of Parliament.