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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2) in Punjab Apartment and Property Regulation Rules, 1995

(2)Every estate agent shall maintain a Register in Form XVII indicating category of plot and apartment, area of plot and apartment, names and addresses of sellers and buyers, consideration money, date of sale and registration of sale deed.