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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(e) in The West Bengal Primary Education Act, 1973

(e)directly, or indirectly by himself or his partner, -
(i)has or had any share or interest in any text-book approved by the Board or published by or under the authority of the Board, or
(ii)has any interest in any work done by order of, or in any contract entered into on behalf of, the Board.