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[Cites 0, Cited by 0] [Section 294(1)] [Section 294] [Entire Act]

State of Madhya Pradesh - Subsection

Section 294(1)(b) in The M.P. Municipalities Act, 1961

(b)if such person is not found by leaving the notice or bill at his last known place of abode, if within the Municipal limits, or by giving or tendering the notice or bill to some adult member or servant of his family; or