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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(xvi) in The Jharkhand Agricultural Produce Markets Rules, 2000

(xvi)[ The Secretary shall be the drawing and disbursing Officer for payment of his salary and allowances and for the Officers and staff of the Board and the Market Committee.] [Added by G.S.R. 12A dated 26.9.1993.]