Supreme Court - Daily Orders
Pcit 7 vs M/S Shalimar Town Planners Pvt. Ltd. on 15 September, 2023
SLP(C) No. 11416/2023 etc.
ITEM NOS.55+64 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 11416/2023
(Arising out of impugned final judgment and order dated 22-07-2022
in ITA No. 217/2022 passed by the High Court of Delhi at New Delhi)
PCIT 7 Petitioner(s)
VERSUS
M/S SHALIMAR TOWN PLANNERS PVT. LTD. Respondent(s)
(IA No.82525/2023-CONDONATION OF DELAY IN FILING and IA
No.82521/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
WITH
SLP(C) No. 20504/2023 (XIV)
(IA No. 167971/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 15-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s)
Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. R.R. Rajesh, Adv.
Mr. Rupender Singhmar, Adv.
Mr. Pratyush Srivastav, Adv.
Mr. Santosh Kumar, Adv.
Mr. Prashant Singh II, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 11416/2023
Signature Not Verified As per the office report, respondent has been served, but
Digitally signed by
Deepak Guglani
Date: 2023.09.16
there is no appearance on its behalf. 13:26:36 IST Reason:
Leave granted.
Re-list for final hearing/disposal on a non-miscellaneous day SLP(C) No. 11416/2023 etc. in the month of March 2024.
Fresh notice will be issued to the respondent informing it about the order passed today.
SLP(C) No. 20504/2023 Issue fresh notice to the respondent on steps being taken within ten days from today by filing copy of the paper book. Liberty is granted to the respondent to file counter affidavit/reply within six weeks after service. Rejoinder affidavit, if any, will be filed within six weeks after service of counter affidavit/reply.
Re-list for final hearing/disposal alongwith SLP(C) no. 11416/2023 in the month of March, 2024.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR