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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(6) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(6)The office of the Superintendent Geologist of the State Water Investigation Directorate shall be the secretariat of the State Level Authority and shall act as the nodal office.