Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(c) in The Orissa Aerial Ropeways Act, 1957

(c)with the sanction of the Collector, to suspend and maintain a rope over, along and across any property and to carry vehicle on such rope; and