Section 6(a) in The Taxation Laws (Amendment) Act, 2001
(a)in sub- section (1), in clause (i),-(i) after the words, brackets, figures and letter" or in sub- clause (iiig)", the words, brackets, figures and letters" or in sub- clause (iiiga)" shall be inserted;(ii)after the words, brackets and letter" or in clause (c)", the words, brackets and letter" or in clause (d)" shall be inserted;
