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[Cites 0, Cited by 3] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(g) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(g)the designations, qualifications, method of recruitment, pay, allowances and other conditions of service of Professors, Associate Professors, Assistant Professors, Lecturers, Demonstrators and other categories of employees of affiliated colleges and recognized institutions, and their powers and duties;