Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in Punjab Prisoners (Attendance In Courts) Rules, 1969 1. Short title and commencement. - These rules may be called the Punjab Prisoners (Attendance in Courts) Rules, 1969 and shall come into force with immediate effect.
