Kerala High Court
Hameed vs Kunhayisha on 27 March, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
OP(C) No.820/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
th
Wednesday, the 27 day of March 2024 / 7th Chaithra, 1946
OP(C) NO. 820 OF 2024
IA 1/2024 IN OS 1/2019 OF SUB COURT, VADAKARA, KOZHIKODE
PETITIONER(S)/ PETITIONER/ 1ST PETITIONER/ 1ST PLAINTIFF:
HAMEED, AGED 59 YEARS, S/O KUNHAMMED HAJI, BUSINESS EDAKKUDI HOUSE,
PURAMERI VILLAGE PURAMERI DESOM POST-MUTHUVADATHUR, VATAKARA TALUK,
PIN - 673 105.
RESPONDENT(S)/ RESPONDENTS AND 2ND PETITIONER/ DEFENDANTS AND 2ND PLAINTIFF:
1. KUNHAYISHA, AGED 83 YEARS, D/O KUNHABDULLA HAJI, CHERUVATH HOUSE,
KADAMERI AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA.,
PIN - 673105
2. KADEESA, AGED 85 YEARS, D/O ABDULLA HAJI, MAYAMKULATH HOUSE,
MANIYUR AMSOM MANDARATHUR DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT,
PIN - 673105
3. KUNHAMMED KUTTY, AGED 64 YEARS, S/O KUNHAMMAD HAJI, PAREMMAL HOUSE,
NADAKKUTHAZHA VILLAGE, NADAKKUTHAZHA DESOM, POST- MAYYANNUR,
VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA, PIN - 673105
4. ASSAN, AGED 65 YEARS, S/O MOIDU HAJI, PARAMBATH HOUSE, VILATHAPURAM
AMSOM KUNINGAD DESOM, POST- KUNINGAD, VATAKARA TALUK, KOZHIKODE
DISTRICT., PIN - 673503
5. ABDUL KHADAR, AGED 53 YEARS, S/O MOIDU HAJI, THERAYAMVELLI HOUSE,
VILATHAPURAM AMSOM KUNINGAD DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT., PIN - 673 105.
6. MUHAMMED, AGED 57 YEARS, S/O MOIDU, NO. 68, 3RD CROSS, NEAR SHASTRY
MEMORIAL HALL, NGEF LAYOUT, PARTAL COLONY, SANJAY NAGAR, BENGALURU,
KARNATAKA., PIN - 560094
7. MUHAMMADALI AGED 55 YEARS S/O MOIDU HAJI, THERAYAMVELLI HOUSE,
VILATHAPURAM AMSOM, KUNINGAD DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT., PIN - 673105
8. ASSISTANT EDUCATIONAL OFFICER, CHOMBALA SUB DISTRICT, AZHIYUR,
VATAKARA TALUK, KOZHIKODE DISTRICT., PIN - 673105
9. HEAD MASTER, MUTHUVADATHUR MUP SCHOOL , POST MUTHUVADATHUR, VATAKARA
TALUK, KOZHIKODE., PIN - 673503
10. BEEYATHU, AGED 74 YEARS, D/O ANDRU HAJI, MADATHIL HOUSE,
MUTHUVADATHUR AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN
- 673105
11. KUNHAMI, AGED 72 YEARS, D/O ANDRU HAJI, CHERUVATH HOUSE, KADAMERI
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN - 673105
OP(C) No.820/2024 2/3
12. KHADEEJA, AGED 69 YEARS, D/O ANDRU HAJI, VALIYAPARAMBATH HOUSE,
KADAMERI AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
13. ASYA, AGED 69 YEARS, D/O ANDRU HAJI, PARAMBATH HOUSE, MUTHUVADATHUR
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN - 673105
14. JAMEELA, AGED 65 YEARS, D/O ANDRU HAJI, NARIKKOOTTIL HOUSE,
KUNNUMMAL AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
15. AYISHU, AGED 64 YEARS, W/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN - 673105
16. MUBARAK, AGED 47 YEARS, S/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN - 673105
17. MARSOOK, AGED 44 YEARS, S/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN - 673105
18. MANSOOR, AGED 42 YEARS, S/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN - 673105
19. MUBARIF, AGED 39 YEARS, S/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN - 673105
20. RASIYA, AGED 59 YEARS, W/O KUNHABDULLA, CHERUVATH HOUSE, KADAMERI
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA., PIN -
673105
21. THASFEER, AGED 34 YEARS, S/O KUNHABDULLA, CHERUVATH HOUSE, KADAMERI
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA., PIN -
673105
22. SHAHEER, AGED 32 YEARS, S/O KUNHABDULLA, CHERUVATH HOUSE, KADAMERI
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA., PIN -
673105
23. KUNHABDULLA, AGED 74 YEARS, S/O ABDULLA, OTHAYOTH HOUSE, KUNINGAD
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA., PIN -
673105
24. KUNHAMMED HAJI, AGED 72 YEARS, S/O ABDULLA HAJI, MAYANKALATHIL
HOUSE, MANTHARATHUR AMSOM DESOM,VATAKARA TALUK, KOZHIKODE., PIN -
673105
25. SUBAIDA, AGED 69 YEARS, D/O ABDULLA HAJI, EDAVANAPOYIL HOUSE,
KEEZHAL AMSOM DESOM, VATAKARA TALUK KOZHIKODE DISTRICT, KERALA., PIN
- 673105
26. FOUSIYA, AGED 64 YEARS, D/O ABDULLA HAJI, AALATTIL HOUSE, AYANCHERI
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA., PIN -
673105
27. AASHIQ, AGED 49 YEARS, S/O ABDULLA HAJI, MAYANKALATHIL HOUSE,
MANTHARATHUR AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
28. KUNHALI, AGED 62 YEARS, S/O KUNHAMMED HAJI, BUSINESS, EDAKKUDI
HOUSE, PURAMERI VILLAGE, PURAMERI DESOM, POST MUTHUVADATHUR VATAKARA
TALUK, KOZHIKODE DISTRICT., PIN - 673105
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to pass
an order staying all further proceedings in O.S No. 1/2019 on the file of
OP(C) No.820/2024 3/3
the court of the Subordinate Judge of Vatakara, pending disposal of this
original petition (civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S M.R.MINI, VINOD RAVINDRANATH, MEENA.A., K.C.KIRAN, M.DEVESH, ANISH
ANTONY ANATHAZHATH, THAREEQ ANVER K & NIVEDHITHA PREM.V, Advocates for the
petitioner, the court passed the following:
O R D E R
Admit.
Issue notice to the respondents as well as counsel appearing for the respondents at the trial court.
Post on 04-06-2024.
Further proceedings in O.S No. 1/2019 on the file of Sub Court, Vadakara shall stand stayed till 04-06-2024.
Sd/- DR. KAUSER EDAPPAGATH, JUDGE 27-03-2024 /True Copy/ Assistant Registrar