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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(4) in The Indian Medical Council Act, 1956

(4)The report of a visitor shall be treated as confidential unless in any particular case the President of the Council otherwise directs:Provided that if the Central Government requires a copy of the report of a visitor, the Council shall furnish the same.