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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(iii) in Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1993

(iii)In the fifth line of Proviso the word and figure "1st November, 1941" shall be substituted by the word and figure "1st December, 1980" and shall be deemed to have always been substituted.