Bombay High Court
Atc Telecom Tower Corporation Private ... vs Mira Bhayandar Municipal Corporation ... on 28 June, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 629 OF 2014
Atc Telecom Tower ....Petitioner
V/S
Mr. Suresh Kakani And Anr ....Respondent
WITH WRIT PETITION NO. 6294 OF 2014 Atc Telecom Tower Corporation Private Limited ....Petitioner V/S Mira Bhayandar Municipal Corporation And Ors ....Respondent D. H. Law Associates For Petitioner N.r.bubna Vp For Res. 1 And 2 For Respondent CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 28th June, 2019 P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 05.07.2019.
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