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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(a) in Punjab, Haryana and Union Territory, Chandigarh Arbitration and Conciliation Rules, 2003

(a)These Rules may be called the Punjab, Haryana and Union Territory, Chandigarh Arbitration and Conciliation Rules, 2003.