Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(4)(iii) in The Maharashtra Infrastructure Development Enabling Authority Act, 2018

(iii)in accordance with the rules made under the Act, the Authority shall communicate its decision to such Person alongwith reasons thereof.