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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(3) in Sree Sankaracharya University of Sanskrit Act, 1994

(3)The annual report, after consideration by the Academic Council, shall be forwarded to the Government [on or before the 15th day of September of the succeeding year] [Inserted by Act No. 1 of 2005.] by the Vice-Chancellor with such comments as may be deemed necessary.