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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(5) in The Bihar State Advocates' Welfare Fund Act, 1983

(5)Member nominated by the Bar Council under clause (c) of sub-section (3) shall hold office for a term of four years or for the duration of his membership in the Bar Council, whichever is less.