Bombay High Court
Ramkrishna Babu Vatari And Anr vs The Competent Authority Cum Deputy ... on 27 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13428 OF 2022
Chandrakant Laxman Khutade ....PETITIONER
V/S
The Competent Authority Cum Deputy Collector
....RESPONDENT
And Ors WITH WRIT PETITION NO. 12914 OF 2022 Arjun Kalya Gund Dec By Heirs ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 5675 OF 2023 Mangesh Kashinath Kasar ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 5682 OF 2023 Mukesh Deva Chaudhari Since Dec By His Heirs....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors Page 1/6 ::: Uploaded on - 29/04/2023 ::: Downloaded on - 30/04/2023 07:39:17 ::: WITH WRIT PETITION NO. 12922 OF 2022 Chandrakant Atmaram Patil And Ors ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 12917 OF 2022 Dwarakanath Sadu Patil And Anr ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 12935 OF 2022 Smt. Halibai Ladkya Babar Dec By Her Heir ....PETITIONER Yashwant Ladakya Babar V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 13476 OF 2022 Smt. Shyamibai Karsan Waghe And Anr ....PETITIONER V/S The Competent Authority Cum-deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 13430 OF 2022 Page 2/6 ::: Uploaded on - 29/04/2023 ::: Downloaded on - 30/04/2023 07:39:17 ::: Mangesh Jagannath Choudhary And Ors ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 13418 OF 2022 Chandrakant Vinayak Madhavi And Ors ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 13416 OF 2022 Keshav Govar Mukadam ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 13563 OF 2022 Vilas Ananta Pawar ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 13464 OF 2022 Kaliram Hendar Gadag Since Declared By Heirs....PETITIONER V/S The Competent Authority Cum Deputy Collector Page 3/6 ::: Uploaded on - 29/04/2023 ::: Downloaded on - 30/04/2023 07:39:17 ::: And Ors WITH WRIT PETITION NO. 5679 OF 2023 Ramkrishna Babu Vatari And Anr ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 5678 OF 2023 Yashvant Narayan Kathe And Anr ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 5677 OF 2023 Kaliram Krishna Shivari ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors.
WITH WRIT PETITION NO. 5680 OF 2023 Rohidas Gopal Vaghe ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH ....RESPONDENT Page 4/6 ::: Uploaded on - 29/04/2023 ::: Downloaded on - 30/04/2023 07:39:17 ::: WRIT PETITION NO. 5683 OF 2023 Anant Raghu Dumada ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 5681 OF 2023 Kaliram Chaitya Thalkar Decd. Thr. Lhr Eknath....PETITIONER Kaliram Thalkar V/S The Competent Authority Cum-deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 5676 OF 2023 Ganpat Babu Patil Decd. Thr Lhr Naresh ....PETITIONER Ganapat Patil And Anr V/S The Competent Authority Cum-deputy Collector ....RESPONDENT And Ors WITH WRIT PETITION NO. 13426 OF 2022 Sunil Shantaram Patil And Ors ....PETITIONER V/S The Competent Authority Cum Deputy Collector ....RESPONDENT And Ors Page 5/6 ::: Uploaded on - 29/04/2023 ::: Downloaded on - 30/04/2023 07:39:17 ::: CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 27th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 29/04/2023 ::: Downloaded on - 30/04/2023 07:39:17 :::