Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act] State of Haryana - Subsection Section 67(2)(a) in The Haryana Children Act, 1974 (a)the places at which, the days on which, the time at which, and the manner in which, a competent authority may hold its sitting;