Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(3)(c) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 (c)all proposals relating to revision of grades, up gradation of the pay-scales and those items which are not