Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(n) in Punjab Document Writers Licensing Rules, 1961

(n)[ shall exhibit the table of fees prescribed in rule 13(1) conspicuously at the place, where he carries on the business of writing documents; [Clauses (n) need (o) added by Punjab Government notification No. R/3/192/IV/2234, dated 23rd October, 1964]