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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(2)The filter cap and any other opening in the main petrol tank shall, where the generator is mounted on the shed of the vehicle, be located on the opposite side of the vehicle to the generator and shall be not less than one metre and twenty centimetres away from the generator and from any pipe leading from the generator to the gas filters.