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Gauhati High Court - Kohima

Shri T. Peter vs State Of Nagaland And 31 Ors on 27 January, 2026

                                Page No.# 1/6

GAHC020002922025




                      THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                         KOHIMA BENCH

                     Case No. : WP(C)/94/2025

         SHRI T. PETER
         SON OF LATE Y. TUNU, R/O ZIPHU VILLAGE, MELURI, NAGALAND



         VERSUS

         STATE OF NAGALAND AND 31 ORS
         THROUGH THE COMMISSIONER ABD SECRETARY, SOIL AND
         WATER CONSERVATION DEPT, NAGALAND KOHIMA

         2:THE COMMISSIONER AND SECRETARY
          P AND AR DEPT. NAGALAND KOHIMA

         3:THE DIRECTOR
          DEPT. OF SOIL AND WATER CONSERVATION
          NAGALAND KOHIMA

         4:SHRI T. KHALIBA
          HANDYMAN (GRADE IV) NON GAZETTED UNDER THE
         ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
         CONSERVATION
          NAGALAND KOHIMA

         5:SHRI SUMONTHUNG
          HANDYMAN ASSIGNED DRIVER (CLASS IV) NON GAZETTED
         UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
         WATER CONSERVATION
          NAGALAND KOHIMA

         6:SMTI. ADANGNARO JAMIR
          LDA CUM COMPUTER ASSISTANT (CLASS III) NON GAZETTED
         UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
                       Page No.# 2/6

WATER CONSERVATION
NAGALAND KOHIMA

7:SHRI ANGUTOVI K SHOHE
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON
GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

8:SHRI KHRIESANEIZO CHADI
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON
GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

9:SHRI VITAO N ZHOLIA
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON
GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

10:SMTI. LUTHSANGLA S YIMCHUNGER
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON
GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

11:SHRI V AROLI SANGTAM
 CHOWKIDAR (CLASS IV) NON GAZETTED
 HEAD QUARTER AT DSCO OFFICE DIMAPUR UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

12:SHRI THSIOLI
 MALI (CLASS IV) NON GAZETTED
 UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
WATER CONSERVATION
 NAGALAND KOHIMA

13:SMTI CHIBILA
 PEON (CLASS IV) NON GAZETTED
 HEAD QUARTER AT SDO (SC) OFFICE MELURI
 UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
WATER CONSERVATION
 NAGALAND KOHIMA

14:SHRI CHUMTSASE Y
                       Page No.# 3/6

MECHANIC HELPER (CLASS IV)
NON GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE
OF SOIL AND WATER CONSERVATION
NAGALAND KOHIMA

15:SHRI BUMIN
 CHOWKIDAR (CLASS IV) NON GAZETTED AT DSCO (SC) OFFICE
TUENSANG UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

16:SHRI Y. BAMO MONGBA CHANG
 MTS (CLASS IV) NON GAZETTED AT DSCO (SC) OFFICE
TUENSANG UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

17:SHRI RUMBENTHUNG N MURRY
 CHOWKIDAR (MTS) CLASS IV NON GAZETTED AT DSCO OFFICE
WOKHA UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL
AND WATER CONSERVATION
 NAGALAND KOHIMA

18:SHRI A YANGTSACHO SANGTAM
 PEON MTS CLASS IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

19:SHRI KUNGYANGSE L SANGTAM
 CHAINMAN MTS CLASS IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

20:SHRI LITSABA Y. THONGER
 CHAINMAN MTS GRADE IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

21:SHRI S. LIKHASE SANGTAM
 HANDYMAN MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

22:SHRI A
                       Page No.# 4/6

TIABA SANGTAM
HANDYMAN MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
NAGALAND KOHIMA

23:SHRI HIKUTO ACHUMI
 MECHANIC HELPER MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

24:SHRI SHANTHUNGO K EZUNG
 MECHANIC HELPER MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

25:SHRI TEMJENNUKSHI
 MNECHANIC HELPER MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

26:SHRI MONGCHON N
 MTS CLASS IV AT SDO OFFICE NOKLAK UNDER THE
ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

27:SHRI TEPULORHE KHANYO
 MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

28:SHRI AYIMMERI
 MTS CLASS IV NON GAZETTED AT DSCO OFFICE MOKOKCHUNG
UNDER THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

29:SMTI MANSHOM WANGSHU
 MTS CLASS IV NON GAZETTED AT DSCO OFFICE MOKOKCHUNG
 UNDER THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

30:SHRI IMLIRENBA IMCHEN
 MTS CLASS IV NON GAZETTED AT SDO SC OFFICE
CHANGTONGYA UNDER THE ESTABLISHMENT OF SOIL AND
                                    Page No.# 5/6

             WATER RESOURCES
             NAGALAND KOHIMA

             31:SHRI NGUJUSIE
              MTS CLASS IV NON GAZETTED AT DSCO OFFICE WOKHA GRADE
             IV
              UNDER THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
              NAGALAND KOHIMA

             32:SMTI WODANGBENI KIKON
              MTS CLASS IV
              NON GAZETTED AT DSCO OFFICE WOKHA GRADE IV UNDER THE
             ESTABLISHMENT OF SOIL AND WATER RESOURCES
              NAGALAND KOHIM

Advocate for the Petitioner : MOA JAMIR, K SHIJOH,GRACE I NAMGI,IMTI
CHANG,ROSEMARY KIKON,SHISA JAMIR,T.METSIEO,THEJANUO METHA,R
MERE,M SOLO,Y HUMTSOE,M JEMU

Advocate for the Respondent : ,




                                   BEFORE
                      HON'BLE MR. JUSTICE ROBIN PHUKAN

                                  ORDER

27.01.2026 Mr. Ajungli Sangtam, learned Government Advocate for the State respondents submits that he may be granted 2 (two) weeks' time to file counter affidavit. He also submits that though there was a direction to submit the counter affidavit in the course of the day on the earlier occasion, the same could not be filed on account of some clerical errors and, as such, he prays for listing the matter after 2 (two) weeks.

The learned counsel for the petitioner submits that she has no objection.

Page No.# 6/6 Accordingly, taking note of the submission of the learned counsels for both sides, it is provided that Registry shall list the matter after 2 (two) weeks.

In the meantime, the learned Government Advocate shall file the counter affidavit.

JUDGE Comparing Assistant