Supreme Court - Daily Orders
Commissioner Of Income Tax Central Iv ... vs M/S Sks Ispat And Power Ltd. on 3 March, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai, Hrishikesh Roy
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ITEM NO.11 Court 3 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13372/2018
(Arising out of impugned final judgment and order dated 12-07-2017
in ITA No. 1874/2014 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX CENTRAL IV MUMBAI Petitioner(s)
VERSUS
M/S SKS ISPAT AND POWER LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.63887/2018-CONDONATION OF DELAY
IN FILING)
WITH
SLP(C) No. 14028/2018 (IX)
(FOR ADMISSION and I.R. and IA No.68312/2018-CONDONATION OF DELAY
IN FILING and IA No.68313/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.68314/2018-PERMISSION TO FILE LENGTHY
LIST OF DATES AND EVENTS)
SLP(C) No. 11915/2020 (IX)
(FOR ADMISSION and I.R.)
SLP(C) No. 12292/2020 (IX)
(FOR ADMISSION and I.R.)
Date : 03-03-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. ARIJIT PRASAD, SR ADV.
Mr. AMIT VERMA, ADV
Ms. SWARUPMA CHATURVEDI, ADV
Ms. RACHNA SRIVASTAVA, ADV
Mrs. Anil Katiyar, AOR
For Respondent(s)
Signature Not Verified
Mr. Atul Shanker Mathur, Adv.
Ms. Priya Singh, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2021.03.03
17:02:19 IST
Reason: Mr. Prabal Mehrotra, Adv.
Mr. Umang Katariya, Adv.
For M/s. Khaitan & Co.
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UPON hearing the counsel the Court made the following
O R D E R
Since Civil Appeal No. 14702 of 2015 [Commissioner of Income Tax, Central-III Vs. M/s Apar Industries Ltd.] (& batch) is pending on the same question of law, the instant matter is directed to be tagged with the abovementioned appeal (& batch).
Ms. Priya Singh, learned counsel, accepts notice on behalf of the respective respondent(s) in SLP (C) Nos. 11915/2020 and 12292/2020.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER