Supreme Court - Daily Orders
Chief Revenue Controlling Officer Cum ... vs P. Babu on 28 February, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.26 COURT NO.17 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18676-18677/2018
(Arising out of impugned final judgment and order dated 02-09-2015
in CMA No. 973/2010 02-09-2015 in CMA No. 2534/2012 passed by the
High Court Of Judicature At Madras)
CHIEF REVENUE CONTROLLING OFFICER CUM INSPECTOR
GENERAL OF REGISTRATION, & ORS. Petitioner(s)
VERSUS
P. BABU Respondent(s)
(IA No. 72432/2018 - EXEMPTION FROM FILING O.T.)
Date : 28-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s)
Mr. Sabarish Subramanian, AOR
Mr. Vishnu Unnikrishnan, Adv.
Ms. Shivani Jena, Adv.
Mr. Naman Dwivedi, Adv.
Mr. P. Shankar, Adv.
Ms. Kranti, Adv.
Mr. Yogesh Khanna, AOR
For Respondent(s)
Ms. Rohini Musa, AOR
Mr. Nipun Katyal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request of learned counsel appearing for respondent no. 1 on account of personal ground, list after four weeks.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.03.02 16:59:03 IST Reason: (SONIA GULATI) (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)