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Madhya Pradesh High Court

Rupendra Joshi vs Municipal Corporation Gwalior on 20 October, 2020

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                                                            MP.2711.2020

                                                               The High Court of Madhya Pradesh
                                                                            MP.2711.2020
                                                     (Rupendra Joshi Vs. Municipal Corporation, Gwalior)
                                              Gwalior dated 20.10.2020

                                                    None for the petitioner.

                                                    None for the respondent.

Neither petitioner nor contesting respondent/Municipal Corporation, Gwalior, is present today.

List the case after Dashahara Vacation, 2020.

(Sheel Nagu) Judge pd Digitally signed by PAWAN DHARKAR DN: c=IN, o=HIGH COURT OF PAWAN MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, DHARKAR st=Madhya Pradesh, 2.5.4.20=345b3604d572ed9dd14 92fe82dc3b1eef67eff2cb59f3ac97 e920ac264de7828, cn=PAWAN DHARKAR Date: 2020.10.21 14:26:32 +05'30'