Madhya Pradesh High Court
Rupendra Joshi vs Municipal Corporation Gwalior on 20 October, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
MP.2711.2020
The High Court of Madhya Pradesh
MP.2711.2020
(Rupendra Joshi Vs. Municipal Corporation, Gwalior)
Gwalior dated 20.10.2020
None for the petitioner.
None for the respondent.
Neither petitioner nor contesting respondent/Municipal Corporation, Gwalior, is present today.
List the case after Dashahara Vacation, 2020.
(Sheel Nagu) Judge pd Digitally signed by PAWAN DHARKAR DN: c=IN, o=HIGH COURT OF PAWAN MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, DHARKAR st=Madhya Pradesh, 2.5.4.20=345b3604d572ed9dd14 92fe82dc3b1eef67eff2cb59f3ac97 e920ac264de7828, cn=PAWAN DHARKAR Date: 2020.10.21 14:26:32 +05'30'