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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(i)to determine the form, provide for the custody and regulate the use of the common seal of the Board;