Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxxix) in Faridabad Complex Administration Building Rules, 1989

(xxxix)"plinth height" means the height of the ground floor above the street level measured from the level of the centre of the adjoining street;