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Chattisgarh High Court

Laxmikant Sen vs State Of Chhattisgarh 3 Mcrc/9150/2018 ... on 28 November, 2018

                                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                                  MCRC No. 9148 of 2018
                                        Laxmikant Sen Versus State Of Chhattisgarh



    1

28-11-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi