Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of West Bengal - Subsection Section 82(4) in Kolkata Municipal Corporation Building Rules, 2009 (4)The extent of the setback shall be such as to make the addition to the building conform to the provisions of Chapter IX from the property boundaries.
