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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(8) in The Orissa Self-Help Co-operatives Act, 2001

(8)A vacancy created by the resignation, death or the removal shall be filled up by the general body. An audition appointed to fill a vacancy shall hold office for the unexpired term of his/her predecessor.