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[Cites 0, Cited by 0] [Section 5(C)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(C)(ii) in The Oilfields (Regulation and Development) Amendment Act, 2025

(ii)in clause (b), for the words “mining leases may be granted”, the words “petroleum leases may be granted or extended or renewed” shall be substituted;