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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(16) in Bihar Education Code, 1961

(16)No team from a school recognised by the Department should be allowed to go away for a match unless it is accompanied by a member of the school staff, who should be entrusted with the duty of looking after it. If it is necessary for the team to remain away for a night it should be ascertained in advance that proper arrangements have been made for its accommodation.