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State of West Bengal - Section

Section 122 in The West Bengal Co-Operative Societies Act, 1983

122. Special provisions for co-operative land development bank to apply to branches of central co-operative land development bank. -

The special provisions for the co-operative land development bank contained in this Chapter shall apply, mutatis mutandis, to the branches of the central cooperative land development bank in so far as they perform the functions and discharge the duties of a primary co-operative land development bank.