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State of Punjab - Section

Section 12 in The Punjab Official Trustees Rules, 1966

12. Adjustment of fees in accounts.

[Section 30(2)(f)]. - The account of each trust in regard to fees payable shall be adjusted every half yearly on 30th June and 31st December, respectively :Provided that previous to the final closing of any trust, the Official Trustee shall adjust his account in regard to fees charged or payable in accordance with the rules herein contained.