Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 13 in The West Bengal Cement Control Act, 1948

13. Savings. -

[Save as provided in the Constitution of India no order] [Words substituted by West Bengal Act 21 of 1956.] made in exercise of any power conferred by or under this Act shall be called in question in any Court.