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State of West Bengal - Section

Section 3 in The Port Of Calcutta Towage And Pilotage Fees Order, 1997

3. Fees for towage and pilotage of vessels in the Calcutta Dock System/Haldia Dock Complex.

-Fees for towage and pilotage of vessles and cancellation of booking of pilots and the matter shall be at the rates specified in the Appendix annexed hereto.AppendixTowage & Pilotage of vessels