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Punjab-Haryana High Court

Indian Radiological And Imaging ... vs Union Of India And Ors on 21 April, 2016

Author: Mahesh Grover

Bench: Mahesh Grover, Lisa Gill

201        IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH


                          CWP No. 15642 of 2012 (O&M)
                          Date of decision : April 21, 2016


Indian Radiological and Imaging Association (IRIA)

                                                          .....Petitioner

                        Versus

Union of India and ors.                                   ....Respondents

CORAM:- HON'BLE MR. JUSTICE MAHESH GROVER
        HON'BLE MRS. JUSTICE LISA GILL


Present:   None for the petitioner.

           Mr. Alok Kumar Jain, Senior Panel Counsel
           for UOI - respondent No. 1.

           Mr. Jatinder Singh Gill, Advocate for
           Mr. M.S. Longia, Advocate
           for respondent No. 2.

           Mr. Gaurav Garg Dhuriwala, DAG, Punjab.
                     ***

Mahesh Grover, J.

There was no representation on behalf of the petitioner on the last three consecutive dates i.e. 30.04.2015, 24.08.2015 and 15.02.2016. Even today, none has appeared on behalf of the petitioner despite the fact that the case has been called out twice.

Dismissed for want of prosecution.

                                                   (Mahesh Grover)
                                                      Judge



                                                       (Lisa Gill)
April 21, 2016                                           Judge
rts


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