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State of Punjab - Section

Section 19 in The Punjab Stamp Rules, 1934

19. Monthly abstracts of receipts and issues to be submitted by branch depots.

- At the close of the last working day of each month, an abstract showing briefly the transactions of the month and containing -
(1)opening balance ;
(2)receipts during the month ;
(3)issues during the month ;
(4)closing balance ;shall be entered in the store-books of each branch depot after the last entry. The officer-in-charge shall verify the closing balance and transmit to the local depot at the headquarters of the district, without unnecessary delay, a plus and minus memorandum of stamps in form A and T Stamps-44.