Himachal Pradesh High Court
Balwant Singh vs . Indu Khanna & Others on 8 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Balwant Singh Vs. Indu Khanna & others .
CMPMO No.612 of 2022 08.12.2022 Present: Mr. Sunil Kumar, Advocate, for the petitioner.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for respondent No.2.
Mr. Ram Lal Thakur, Assistant Advocate General, for respondent No.3.
Notice.
r to Ms. Sneh Bhimta, Advocate and Mr.Ram Lal Thakur, learned Assistant Advocate General, accept notice on behalf of respondents No.2 and 3, respectively.
Let notice be issued to respondent No.1 returnable within four weeks on doing the needful within a period of five days. List thereafter.
( Sushil Kukreja )
December 08, 2022 Judge
(VH)
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