Securities And Exchange Board Of India - Subsection
Section 2(2) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008
(2)Words and expressions used and not defined in these regulations shall have the meaning assigned thereto under the Act; or the Securities Contracts (Regulation) Act, 1956 (42 of 1956) or the Companies Act, 1956 (1 of 1956) or the Depositories Act, 1996 (22 of 1996) or under the rules or regulations made thereunder.
