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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(1) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(1)The Board may issue the consent referred to in rule 29 above, to any industry, for a period of one year, five years and fifteen years, to the applicant in Form-XV, subject to such conditions as are consistent with the provisions of section 25.