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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Biru vs Union Of India on 13 August, 2019

Author: Nandita Dubey

Bench: Nandita Dubey

1 WP-7986-2009 The High Court Of Madhya Pradesh WP-7986-2009 (BIRU Vs UNION OF INDIA) 1 Jabalpur, Dated : 13-08-2019 Shri A.P.Singh, Advocate for the petitioner. List the petition on 5th September, 2019 under the same head.

(NANDITA DUBEY) JUDGE jk Digitally signed by JITIN KUMAR CHOURASIA Date: 14/08/2019 16:48:01