Section 1 in Good Conduct Prisoners' Probational Release Act, 1938
1. Short title, extent and commencement.
(1)This Act may be called the Good Conduct Prisoners' Probational Release Act, 1938.(2)It extends to the whole of Assam.(3)It shall come into force on such date as the State Government may, by publication in the Assam Gazette, specify in this behalf.
