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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

Bombay Presidency - Subsection

Section 66(1)(ii) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(ii)the Government revenue and all debts and liabilities for the time being due or incurred to the Government in respect of the property under management;