Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 89 in Instructions Relating to Liquor 89. Register of passes. - A register of passes to import ganja from the source of supply to district warehouse shall be maintained in those offices in Form No. 7 of the Schedule referred to above.
